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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(a) in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

(a)All the seats shall be filled by the respective Institutions by admitting candidates as allotted by the Converner of ECET(FDH) admissions/Convener of ECET(FDH)-AC admissions, as the case may be depending upon the opinion exercised by the institution as per clause (iv) of sub-rule (a) of Rule 12 of the Andhra Pradesh Engineering Common Entrance Test for Diploma Holders for admission into B.E., B.Tech. and B.Pharm courses Rules, 2004.