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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(4) in The Orissa Forest Rest House Occupation Rules, 1983

(4)Whenever air coolers are fixed to and suite in a Forest Rest House, additional electric charge @ Rs. 5 (five) per day for non-entitled persons and @ Rs. 2. 50 for entitled persons is payable in addition.