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State of Odisha - Section

Section 14 in The Orissa Forest Rest House Occupation Rules, 1983

14. Rate of electric charges.

- When Rest Houses are fitted with electric lights and fans, tents for consumption of current will be charged as follows :
(1)From 15th March to 15th November @ Rs. 1, 50 per day for 24 hours or for any less period in excess of three hours.
(2)From 16th November to 14th March at half of the above rate.
(3)If the period of stay does not exceed three (3) hours than half the rate at (2) above shall be charged.
(4)Whenever air coolers are fixed to and suite in a Forest Rest House, additional electric charge @ Rs. 5 (five) per day for non-entitled persons and @ Rs. 2. 50 for entitled persons is payable in addition.