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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1) in The Punjab School Education Board Travelling Allowance Regulations

(1)
(a)The entitlement to travel by Rail shall be as under :-
Grade Pay Range Travel Entitlement
I Rs. 5000 and above Ist class A.C.
II Rs. 000 and above but less than Rs. 5000 A.C. two tier sleeper/Ist class
III Rs. 2000 and above but less than Rs. 3000 Ist class/A.C. Chair Car.
IV Rs. 1500 and above but less than Rs. 2000 Ist class/A.C. Chair Car.
V Rs. 1200 and above but less than Rs. 1500 Second class Sleeper.
VI Below Rs. 1200 Second Class Sleeper.
The reservation charges shall be reimbursed.
(b)An employee travelling on Board's business should always purchase return tickets, where available after making enquiries from the Railway Booking Office.
(c)An employee travelling by rail will be entitled to travel by the class to which he is entitled under regulation 6(1) (a) supra and shall be paid the actual fare of the class by which he travels, not exceeding the fare of the class to which he is entitled.