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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1)(c) in The Punjab School Education Board Travelling Allowance Regulations

(c)An employee travelling by rail will be entitled to travel by the class to which he is entitled under regulation 6(1) (a) supra and shall be paid the actual fare of the class by which he travels, not exceeding the fare of the class to which he is entitled.