Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(a) in The Orissa Services (Medical Attendance) Rules, 1947 (a)in the case of a certificate given by the Civil Surgeon of a district, by the Director or Health and Inspector - General of Prisons, and
