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State of Odisha - Section

Section 10 in The Orissa Services (Medical Attendance) Rules, 1947

10.

The Controlling Officer of a patient may require that any certificate required by these rules to be given by the authorised medical attendant for Travelling Allowance purpose shall be countersigned -
(a)in the case of a certificate given by the Civil Surgeon of a district, by the Director or Health and Inspector - General of Prisons, and
(b)in the case of a Certificate given by any other Medical Officer, by the Civil Surgeon of the district.