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[Cites 0, Cited by 0] [Section 71(6)] [Section 71] [Entire Act]

State of Tamilnadu - Subsection

Section 71(6)(iii) in Tamil Nadu Co-operative Societies Rules, 1988

(iii)"Producers' Societies" shall mean producers' co-operative societies including agricultural producers' co-operative marketing societies arranging for or offering for sale of commodities produced by their members.