Section 71(6) in Tamil Nadu Co-operative Societies Rules, 1988
(6)Where popular branded goods, not bearing AGMARK or ISI mark, have captive market in a particular area or areas, the purchase of such commodities or products may be permitted by a general or special order by the Registrar.Explanation. - For the purpose of this rule,-(i)"Co-operative Wholesale Stores" shall include district co-operative supply and marketing societies;(ii)"Consumers' Co-operative Federation" shall mean the Tamil Nadu Consumers' Co-operative Federation;(iii)"Producers' Societies" shall mean producers' co-operative societies including agricultural producers' co-operative marketing societies arranging for or offering for sale of commodities produced by their members.
