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State of Rajasthan - Section

Section 40 in The Rajasthan Judicial Service Rules, 2010

40. [ Examination. [Amended Vide Notification No.F.1DOP/AII/2010,G.S.R.NO.35 dated 10.6.2011.]

(1)A competitive examination for direct recruitment to the cadre of District Judge shall be held by the Court every year on or before the dates specified in Schedule-III.]
(2)A Candidate who obtains such qualifying marks in written examination, as may be fixed by the Court, shall be called for interview.Note:- Number of persons called for interview shall not exceed three times the number of vacancies advertised in each category.
(3)[ The Committee consisting of the Chief Justice, the Administrative Judge and three other Judges nominated by the Chief Justice shall interview the candidates.] [Amended Vide Notification No.F.1DOP/AII/2010,G.S.R.NO.35 dated 10.6.2011.]