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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(2) in The Rajasthan Judicial Service Rules, 2010

(2)A Candidate who obtains such qualifying marks in written examination, as may be fixed by the Court, shall be called for interview.Note:- Number of persons called for interview shall not exceed three times the number of vacancies advertised in each category.