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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(3)(a) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(a)the Colleges or Polytechnics or Institutions which have not been approved by the All India Council for Technical Education and the Government of Madhya Pradesh;