Section 6 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998
6. Jurisdiction.
(1)The Jurisdiction of the Vishwavidyalaya shall extend to the whole of the State of Madhya Pradesh :[Provided also that the State Government may, in accordance with the rules framed in this behalf, permit the Vishwavidyalaya, to collaborate with any Institution outside the State of Madhya Pradesh or abroad for carrying out partly or wholly any of its teaching or research activities.] [Added by M.P. Act No. 17 of 2003.](2)Notwithstanding anything contained in any other law for the time being in force, any College or Polytechnic or Institution imparting education in Engineering and technological subjects including Architecture and Pharmacy and situated within the limits of the area specified under sub-section (1) shall, with effect from such date as may be notified in this behalf by the State Government, be deemed to be associated with and admitted to the privileges of the Vishwavidyalaya and shall cease to be associated with other University or Board in the manner prescribed by Statute or Regulation.(3)Nothing contained in this section shall apply in case of-(a)the Colleges or Polytechnics or Institutions which have not been approved by the All India Council for Technical Education and the Government of Madhya Pradesh;(b)the Colleges or Polytechnics or Institutions imparting instructions exclusively in Agriculture and allied sciences and admitted or deemed to be admitted to the privileges of Agricultural Universities of the State;(c)teaching department of any University already engaged in teaching engineering and technological subjects including Architecture and Pharmacy.(4)The Research and Development work being carried out in Colleges or Polytechnics or Institutions which have been admitted to the privileges of the Vishwavidyalaya shall be co-ordinated and integrated into the activities of the Vishwavidyalaya with effect from such date or dates as may be fixed by the mutual consent of the Vishwavidyalaya and concerned Colleges or Polytechnics or Institutions.
