Section 6(3) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998
(3)Nothing contained in this section shall apply in case of-(a)the Colleges or Polytechnics or Institutions which have not been approved by the All India Council for Technical Education and the Government of Madhya Pradesh;(b)the Colleges or Polytechnics or Institutions imparting instructions exclusively in Agriculture and allied sciences and admitted or deemed to be admitted to the privileges of Agricultural Universities of the State;(c)teaching department of any University already engaged in teaching engineering and technological subjects including Architecture and Pharmacy.
