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[Cites 0, Cited by 0] [Section 222] [Entire Act]

Union of India - Subsection

Section 222(1) in The Dedicated Freight Corridor Railway General Rules, 2018

(1)
(a)when report of any accident or obstruction or unsafe movement of train is received or noticed by any railway servant, he shall immediately advise Station Master of the nearest station,
(b)on receipt of information of any accident or obstruction or unsafe movement either by himself or when advised by any other railway servant or person, Station Master shall see that all necessary precautions are taken by the most expeditious means possible, for the protection of traffic and take such action as is specially provided for in these rules or under special instructions.