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[Cites 0, Cited by 0] [Section 222(1)] [Section 222] [Entire Act]

Union of India - Subsection

Section 222(1)(a) in The Dedicated Freight Corridor Railway General Rules, 2018

(a)when report of any accident or obstruction or unsafe movement of train is received or noticed by any railway servant, he shall immediately advise Station Master of the nearest station,