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[Cites 0, Cited by 0] [Section 102(5)] [Section 102] [Entire Act]

State of Assam - Subsection

Section 102(5)(a) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(a)The minimum qualifications for a supervisor shall be a Diploma in Civil Engineering or in Architecture with minimum 5 years experience in building designing, construction and supervision.