Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Goa - Subsection

Section 55(3)(a) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(a)When the total number of Moderators in a subject is more than three, the senior most among them shall be appointed as the Chief Moderator in that subject.