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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Goa - Subsection

Section 55(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(3)Moderators shall be appointed according to the norms laid down by the Board,-
(a)When the total number of Moderators in a subject is more than three, the senior most among them shall be appointed as the Chief Moderator in that subject.
(b)When the total number of Moderators is less than four but more than one, the senior among them shall be appointed as Senior Moderator.
(c)When the moderator to be appointed for the subject is only one, such Moderator shall be appointed as Associate Moderator.