Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110] [Entire Act] State of Andhra Pradesh - Subsection Section 110(b) in Andhra Pradesh Panchayat Raj Act, 1994 (b)in any public or licensed private market without the permission of the Executive Authority or licensee, as the case may be, or of any person authorised by him.
