Section 110 in Andhra Pradesh Panchayat Raj Act, 1994
110. Prohibition of sale in unlicensed private market etc.
- No person shall sell or expose for sale any animal or article,(a)in any unlicensed private market; or(b)in any public or licensed private market without the permission of the Executive Authority or licensee, as the case may be, or of any person authorised by him.
