Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(1)For the purpose of these Regulations, the posts under the Corporation shall be classified into the following two categories, namely :-
(a)Officers; and
(b)Other employees.
In addition, there will be further classification of the staff of the Corporation, as follows :-
(i)Administrative staff;
(ii)Audit & Accounts Staff; and
(iii)Technical Staff;