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State of Punjab - Section

Section 9 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

9. Classification of Staff.

(1)For the purpose of these Regulations, the posts under the Corporation shall be classified into the following two categories, namely :-
(a)Officers; and
(b)Other employees.
In addition, there will be further classification of the staff of the Corporation, as follows :-
(i)Administrative staff;
(ii)Audit & Accounts Staff; and
(iii)Technical Staff;
(2)The Board shall fix, from time to time, the number of posts in all categories of its employees and the pay scale to be attached to the posts. Normally the pay scales of all categories of employees of the Corporation shall be similar to those, as are obtaining the Government of Punjab for such categories of employees. The Board shall, however, have the power to prescribe different scales of pay in special circumstances.