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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in National Council for Teacher Education (Recognition Norms and Procedure)Regulations, 2014

(1)It shall be incumbent upon the affiliating body to regulate the process of admission in teacher education institutions by prescribing the schedule or academic calendar in respect of each of the programmes specified in [Appendix 1 to Appendix 17] [Substituted 'Appendix 1 to Appendix 15' by Notification F. No. NCTE-Regl011/80/2018-MS(Regulation)-HQ, dated 20.11.2018 (w.e.f. 28.11.2014).] under these regulations, at least three months in advance of the commencement of each academic session and to give due publicity by providing the following details, namely :-
(a)date for the publication of notice inviting applications for admissions;
(b)last date of receipt of applications for admissions for each programme;
(c)date of selection test or interview;
(d)date of publication of 1st, 2nd and 3rd list of candidates and last date of closure of admissions.