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Union of India - Section

Section 11 in National Council for Teacher Education (Recognition Norms and Procedure)Regulations, 2014

11. Academic Calendars.

(1)It shall be incumbent upon the affiliating body to regulate the process of admission in teacher education institutions by prescribing the schedule or academic calendar in respect of each of the programmes specified in [Appendix 1 to Appendix 17] [Substituted 'Appendix 1 to Appendix 15' by Notification F. No. NCTE-Regl011/80/2018-MS(Regulation)-HQ, dated 20.11.2018 (w.e.f. 28.11.2014).] under these regulations, at least three months in advance of the commencement of each academic session and to give due publicity by providing the following details, namely :-
(a)date for the publication of notice inviting applications for admissions;
(b)last date of receipt of applications for admissions for each programme;
(c)date of selection test or interview;
(d)date of publication of 1st, 2nd and 3rd list of candidates and last date of closure of admissions.
(2)The entire process shall be completed within a period of sixty days from the date of publication of the admission notice. The affiliating body shall strictly adhere to the schedule or academic calendar notified by it. After closure of the admission, each teacher education institution shall submit the list of students admitted in each programme within two days from the last date of closure of admission to the respective affiliating or examining bodies and shall be made available on the website of the institution.