Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] Union of India - Subsection Section 11(1)(d) in National Council for Teacher Education (Recognition Norms and Procedure)Regulations, 2014 (d)date of publication of 1st, 2nd and 3rd list of candidates and last date of closure of admissions.