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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(4)(a) in The Calcutta University Act, 1979.

(a)The Council for Undergraduate Studies in Engineering and Technology shall consist of the following members:-
(i)The Pro-Vice-Chancellor for Academic Affairs-Chairman;
(ii)