Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(4) in The Calcutta University Act, 1979.

(4)
(a)The Council for Undergraduate Studies in Engineering and Technology shall consist of the following members:-
(i)The Pro-Vice-Chancellor for Academic Affairs-Chairman;
(ii)
(a)four Teachers of affiliated engineering colleges participating in undergraduate teaching to be nominated by the Vice-Chancellor by rotation in order of seniority representing four major streams, namely, Civil, Electrical, Metallurgical and Mechanical;
(b)three Teachers, one from each of technological institutes, namely, Leather, Ceramic and Textile, to be elected by the respective Teachers of the institutes in the manner provided in the Statutes;
(iii)the Principal, Bengal Engineering College, Shibpur, Howrah;
(iv)the Principal, College of Textile Technology, Serampore;
(v)the Principal, College of Ceramic Technology, Calcutta;
(vi)the Principal, College of Leather Technology, Calcutta;
(vii)the Dean of the Faculty Council for Post-Graduate Studies in Engineering and Technology;
(viii)three members of the Faculty Council for Post-Graduate Studies in Engineering and Technology of whom one shall be from each of the streams of Radio Physics, Applied Physics and Applied Chemistry, to be elected in the manner provided in the Statutes.
(b)The Council shall have a Secretary. The Secretary shall be a member of the Council.