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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(iii) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(iii)Notice for commencement of accreditation of Bus Body Builders and the formalities involved therein at Zonal Accreditation Board.