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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(1)The process of accreditation shall be carried out in the following stages, namely:-
(i)Constitution and notification of Zonal and National Accreditation Boards by Central Government including establishment of permanent Secretariat at Zonal and National Accreditation Boards,
(ii)Selection and preparation of panel of assessors at Zonal Accreditation Boards.
(iii)Notice for commencement of accreditation of Bus Body Builders and the formalities involved therein at Zonal Accreditation Board.
(iv)Receipt and scrutiny of application at Zonal Accreditation Board.
(v)Nomination of assessors and planning of assessment at Zonal Accreditation Boards.
(vi)Assessment at Zonal Accreditation Boards.
(vii)Scrutiny of assessment report at Zonal Accreditation Board Secretariat for its completeness and putting up to Zonal Accreditation Board for consideration.
(viii)Grant of provisional accreditation by Zonal Accreditation Board.
(ix)Approval or ratification of provisional accreditation by National Accreditation Board.
(x)Issue of accreditation certificate by the Zonal Accreditation Board Secretariat.
(xi)Conduct of surveillance or re-accreditation assessment at Zonal Accreditation Board.
(xii)Dealing with the complaints or representations and appeals and other relevant issues at National Accreditation Board, and
(xiii)Renewal of accreditation at Zonal Accreditation Board.