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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(24) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(24)Only white thread for tagging answer-books and continuation sheet shall be used to avoid distinction of any kind. The centre Superintendent shall not affix his own signature, rubber stamp seal on the title page or any other page on any answer-book or on a continuation sheet. He shall however, affix the signature, rubber stamp/seal issued by the Registrar of his signature for the purpose at the title page and three other places in the Answer book and one on each continuation sheet.