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[Cites 0, Cited by 0] [Section 74(5)] [Section 74] [Entire Act]

State of Assam - Subsection

Section 74(5)(vii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(vii)While calculating the FAR following areas are exempted from FAR calculation-lift, staircases and entrance lobby, cupboard space, sentry box, guard room, caretakers room and rain harvesting structures.