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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(4)(b) in The Orissa Children's and Women's Welfare Service Rules, 1989

(b)10 marks if she is a graduate in Home Science or has passed her degree examination with Honours in Home Science, Domestic Science, Psychology or Sociology; and