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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(4) in The Orissa Children's and Women's Welfare Service Rules, 1989

(4)The names of candidates will firstly be arranged in order of the percentage marks obtained by them in each examination up to the degree stage. In other words, the percentage of marks obtained in the High School Certificate examination or equivalent examination shall be added to the percentage of marks obtained in the Higher Secondary or equivalent examination and the degree examination. To these total marks, the following extra marks shall be added :
(a)5 marks if she had Home Science, Domestic Science, Psychology or Sociology as a subject in her degree examination;
(b)10 marks if she is a graduate in Home Science or has passed her degree examination with Honours in Home Science, Domestic Science, Psychology or Sociology; and
(c)10 marks if she has a post-graduate degree in Home Science, Domestic Science, Psychology or Sociology.
Notes-(1) If the candidate has earned a credit of 10 marks in pursuance of Clause (b), she will not earn any further credit for her post-graduate degree.