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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 82(2)(ii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(ii)Commissioner/ Secretary/ Director, in-charge of agriculture, horticulture, animal husbandry and fisheries or his nominee.