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State of Arunachal Pradesh - Section

Section 82 in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

82. Composition of the State Agricultural Marketing Board.

- The composition of the Board shall be -
(1)Chairperson - to be appointed by the State Government - as may be prescribed:
(2)
(i)11 (eleven) other Members to be nominated by the State Government as ex-officio members.
(ii)Commissioner/ Secretary/ Director, in-charge of agriculture, horticulture, animal husbandry and fisheries or his nominee.
(iii)Agricultural Marketing Advisor to the Government of India or his nominee not below the rank of Under Secretary to the Government of India.
(iv)Representative of the National Bank for Agriculture and Rural Development not below the rank of Deputy General Manger.
(v)Registrar of Co-operative Societies/ Commissioner for Co-operation.
(vi)Managing Director /Chief Executive officer of State Agricultural Marketing Board.