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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 82(2) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(2)
(i)11 (eleven) other Members to be nominated by the State Government as ex-officio members.
(ii)Commissioner/ Secretary/ Director, in-charge of agriculture, horticulture, animal husbandry and fisheries or his nominee.
(iii)Agricultural Marketing Advisor to the Government of India or his nominee not below the rank of Under Secretary to the Government of India.
(iv)Representative of the National Bank for Agriculture and Rural Development not below the rank of Deputy General Manger.
(v)Registrar of Co-operative Societies/ Commissioner for Co-operation.
(vi)Managing Director /Chief Executive officer of State Agricultural Marketing Board.