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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(23) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(23)On each day of examination the Centre Superintendent shall verify the identity of each candidate as per photograph and his signatures as recorded by the candidate on the roll No. slip. A certificate to this effect shall be furnished daily in this regard along with other information.