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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1)(i) in The Bangalore Metro Railway (General) Rules, 2011

(i)In case any Platform Screen Door does not open automatically due to any failure train passenger can go to the platform after opening the Platform Screen Door by using the Manual Release Handle located on the track side of the door,