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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1) in The Bangalore Metro Railway (General) Rules, 2011

(1)Platform Screen Door -
(i)In case any Platform Screen Door does not open automatically due to any failure train passenger can go to the platform after opening the Platform Screen Door by using the Manual Release Handle located on the track side of the door,
(ii)if the Platform Screen Door doesn't open or close automatically after tram doors opening or closing, then, the train driver or maintenance staff may open or close all Platform Screen Doors using Platform Screen Doors Local Control Panel located at both ends of platform with the help of staff special key,
(iii)maintenance staff can open or close each individual Platform Screen Door from platform side using staff special key from the door header box access panel located above the each such doors, if needed;
(iv)any defective Platform Screen Door may be isolated by using staff special key from the Platform Screen Door header box access panel located above each door, if needed.
(v)if it is not possible to close any platform screen door, the speed of all trains entering the station, leaving the station or passing through the station shall be restricted to a maximum speed of twenty kilometers per hour and in addition, an audible warning shall be sounded by all trains while entering the station.