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Union of India - Section

Section 11 in The Bangalore Metro Railway (General) Rules, 2011

11. Taking alcoholic drink, sedative, narcotic, stimulant drug or preparation.

(1)An employee of the Bangalore Metro Railway shall not take or use any alcoholic drink, sedative, narcotic or stimulant drug or preparation within eight hours before the commencement of his duty or take or use any such drink, drug or preparation while on duty.
(2)No employee of the Bangalore Metro Railway while on duty, shall be in a state of intoxication or in a state in which, by reason of his having taken or used any alcoholic drink, sedative, narcotic or stimulant drug or preparation, his capacity to perform his duties is impaired.
(3)An employee of the Bangalore Metro Railway, while on duty, shall not smoke or chew tobacco.