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[Cites 0, Cited by 1] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(1) in The Calcutta University Act, 1979.

(1)There shall be the following Councils for undergraduate studies:-
(a)the Council for Undergraduate Studies in Arts, Science, Commerce, Home Science, Fine Arts and Music;
(b)the Council for Undergraduate Studies in Medicine, Dental Science, Homoeopathy [,Veterinary Science, Nursing] [Words inserted by W.B. Act 44 of 1980.] and Ayurved;
(c)the Council for Undergraduate Studies in Engineering and Technology.