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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(1)(b) in The Calcutta University Act, 1979.

(b)the Council for Undergraduate Studies in Medicine, Dental Science, Homoeopathy [,Veterinary Science, Nursing] [Words inserted by W.B. Act 44 of 1980.] and Ayurved;