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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jharkhand - Subsection

Section 19(2)(d) in Ramchandra Chandravansi University Act, 2018

(d)to constantly review the system of examinations in order to enhance the level of impartiality and objectivity with a view to make it better instrument for assessing the attainments of students;