Section 19 in Ramchandra Chandravansi University Act, 2018
19. The Controller of Examinations.
(1)The Controller of Examinations shall be whole time officer of the university and shall be appointed by the Chancellor in accordance with the Statutes.(2)it shall be the duty of the Controller of Examinations:(a)to conduct examinations in a disciplined and efficient manner;(b)to arrange for the setting of question papers with strict regards to secrecy;(c)to arrange for the evaluation of answer sheets in accordance with the planned time schedule for results;(d)to constantly review the system of examinations in order to enhance the level of impartiality and objectivity with a view to make it better instrument for assessing the attainments of students;(e)to deal with any other matter connected with examinations which may, from time to time be assigned to him by the Vice Chancellor.
