Section 19(2) in Ramchandra Chandravansi University Act, 2018
(2)it shall be the duty of the Controller of Examinations:(a)to conduct examinations in a disciplined and efficient manner;(b)to arrange for the setting of question papers with strict regards to secrecy;(c)to arrange for the evaluation of answer sheets in accordance with the planned time schedule for results;(d)to constantly review the system of examinations in order to enhance the level of impartiality and objectivity with a view to make it better instrument for assessing the attainments of students;(e)to deal with any other matter connected with examinations which may, from time to time be assigned to him by the Vice Chancellor.
