Section 6(1) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973
(1)The Director shall, with a view to preparing the existing land use map, and other maps as are necessary for the purpose of regional plan,-(a)carry out such surveys as may be necessary;(b)obtain from any department of Government and any local authority such maps, survey reports and land records as may be necessary for the purpose.
