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State of Chattisgarh - Section

Section 6 in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

6. Survey.

(1)The Director shall, with a view to preparing the existing land use map, and other maps as are necessary for the purpose of regional plan,-
(a)carry out such surveys as may be necessary;
(b)obtain from any department of Government and any local authority such maps, survey reports and land records as may be necessary for the purpose.
(2)It shall be the duty of a local authority and other authorities specified in sub-section (1) to furnish, as soon as may be possible, maps, reports, and records as may be required by the Director.