Section 6(1)(b) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(b)obtain from any department of Government and any local authority such maps, survey reports and land records as may be necessary for the purpose.

Legal Document View