Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(3) in Research Officer in the Gujarat Statistical Services, Class II (Special Competitive Examination) Rules, 2015 (3)The fees once paid shall not be refunded or held over for the subsequent examination.
